Section 3(1)(a) in The Bombay Irrigation Act, 1879
(a)all canals, channels, [water, courses, pipes and reservoirs] [These words were substituted for the words 'pipes and reservoirs' by Gujarat 6 of 1984. section 2(1)(a).] constructed, maintained or controlled by [any Government] [These words were substituted for the words 'Government' by the Adaptation of Indian Laws Order in Council.] for the supply or storage of water;