Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 821] [Entire Act] State of Punjab - Subsection Section 821(b) in Punjab Jail Manual, 1996 (b)If over 12 and under 18 months - 460 ml., of milk, 120 gm. of rice, 30 gm. of dal and 7 gms. of salt.
