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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(3) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(3)The Registrar may, by general or special order, specify the scale of fees and expenses to be paid to him or to his nominee or the board of nominees.