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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(6) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(6)After counting of all ballot papers contained in all the ballot boxes used in a Farmers' Organisation has been, completed, the entries in a result sheet in Form-23 shall be made.