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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(ii) in The Rajasthan Judicial Service Rules, 1955

(ii)[ Provided further that for the examination to be held under the provisions of these Rules in the year 1962, the upper age limit shall be 35 years;] [Added vide Notification No. F. 20(4) Apptts. (C)/58 dated 4-8-1962.]