Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 37] [Entire Act] State of Tamilnadu - Subsection Section 37(a) in Tamil Nadu Societies Registration Act, 1975 (a)that the registered society has contravened any of the previsions of this Act or the rules made thereunder; or
