Allahabad High Court
Abhishek Dixit [ P.I.L. ] Criminal vs State Of U.P., Thru. Prin. Secy.,Home & ... on 2 August, 2019
Bench: Pankaj Kumar Jaiswal, Jaspreet Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH Court No. - 1 Case :- MISC. BENCH No. - 2286 of 2011 Petitioner :- Abhishek Dixit [ P.I.L. ] Criminal Respondent :- State Of U.P., Thru. Prin. Secy.,Home & Others Counsel for Petitioner :- Kabir Dixit Counsel for Respondent :- G.A.,A.S.G.,Devesh Chandra Pathak,Sudhir Pandey Hon'ble Pankaj Kumar Jaiswal,J.
Hon'ble Jaspreet Singh,J.
Dismissed as infructuous vide our order of date passed in Writ Petition No.9262 (MB) of 2011, Uttam Kumar Gupta and others v. State of U.P. and others.
Order Date :- 2.8.2019 lakshman