Section 2(1) in Shekhawati University, Sikar (Change of Name) Act, 2014
(1)The name of the Shekhawati University, Sikar incorporated under the Shekhawati University, Sikar Act, 2012 (Act No. 29 of 2012), hereinafter referred to as the principal Act, shall, as from the date of commencement of this Act, be the Pandit Deendayal Upadhyaya Shekhawati University, Sikar.
