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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(c) in The Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984

(c)take or cause to be taken, extracts from, or copies of any documents showing transactions relating to such contravention which are produced before him;