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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(1)(c) in Bhakta Kavi Narsinh Mehta University Act, 2015

(c)that the strength and qualifications of the teaching and non-teaching staff and the conditions governing their tenure of office are such as to make due provision for the course of instruction, teaching or training to be undertaken by the college;