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State of Bihar - Section

Section 99 in The Bihar State Housing Board Act, 1982

99. Newspapers in which advertisements or notice are to be published.

- Whenever it is provided by this Act or any Rule or Regulation made thereunder the notice shall be given by advertisement in leading daily newspapers or that a notification of an information shall be published in leading daily newspapers such notice, notification or information shall be inserted if practicable in at least two English daily newspapers and one daily newspaper published in Hindi.