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[Cites 0, Cited by 0] [Section 202(1)] [Section 202] [Entire Act]

State of Haryana - Subsection

Section 202(1)(l) in The Haryana Municipal Act, 1973

(l)the height of factory chimneys and the provision to be made for consumption of smoke arising from the combustible used in any fire-place or furnace in a factory: