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[Cites 0, Cited by 5] [Section 27(1)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(1)(b) in The Punjab Co-operative Societies Act, 1961

(b)remove the member and get the vacancy filled up through election for the remaining period of the outgoing member, according to the provisions of this Act and rules and bye-laws made there under: