Madhya Pradesh High Court
Sunil Bhatt vs The State Of Madhya Pradesh on 24 June, 2014
WA No. 153/2014 Sunil Bhatt Vs. State of MP & Ors.
24/06/2014 Shri K. G. Singh, learned counsel for the appellant submits that this appeal has become infructuous.
The appeal is dismissed as infructuous, accordingly.
(S.K.Gangele) (S.K.Palo)
Judge Judge
MKB