Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 25 in Tamil Nadu Homeopathy Council Regulations, 1973

25.

No employee shall, ordinarily, be continued in service after he has attained the age of 60 years.The Council shall maintain a record of the services of each of the employees recording therein his rank, emoluments, promotions, leave earned and availed of. All changes effected shall be attested by the President in the case of the Registrar, and in other cases, by the Registrar.