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State of Madhya Pradesh - Section

Section 24 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

24. Public not be admitted to the meeting of the Standing Committee.

- Members of the public shall not be admitted to the meeting of the Standing Committee.