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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(4) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(4)There shall be as many ballot boxes as may be necessary for the polling stations to cover all the Territorial Constituencies in a Water Users Association and the total number of ballgt boxes shall be decided depending on the number of electors.