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State of Andhra Pradesh - Section

Section 24 in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

24. Certificate of Verification to be exhibited.

- The person to whom a Certificate of Verification is issued shall exhibit the same in a conspicuous place in the premises where the weights, measures or weighting or measuring instruments to which the certificate relates are used.Provided that in the case of itinerant vendor, the certificate shall be kept on with the person.Provided further that in the case of vehicle tank, taximeter, the Certificate of Verification shall be kept with the vehicle.