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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(ii) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(ii)A statement that the Applicant has submitted an application to the Bihar Electricity Regulatory Commission (BERC) for grant of Licence for transmission of electricity in the area (to be specified) in the State of Bihar under sub-section (1) of Section 15 of the Act.