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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(10) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(10)The Committee may grant a licence to the applicant in Form 'B' or 'E' as the case may be. The licence shall be subject to the conditions mentioned therein.