Delhi High Court - Orders
Uma Devi vs Union Of India & Ors on 26 September, 2025
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1286/2018
UMA DEVI .....Petitioner
Through: Mr. Pankaj Kumar Singh, Advocate.
versus
UNION OF INDIA & ORS .....Respondents
Through: Ms. Pragya Yadav, Advocate.
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 26.09.2025
1. Hon'ble Judge has gone to attend National Conference for 'District Judges on Sentencing, Probation and Victimology' at National Judicial Academy, Bhopal as a Resource Person.
2. Relist on 09.02.2026 in Advance List.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2025/dr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2025 at 00:18:05