Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(10) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(10)The recommendations of the committee shall cover all or any matter specified under sub-section (5) of section 217-C as may be applicable to each application.