Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 466 in The General Rules (Civil), 1957 466. Definitions. - In this Chapter, unless the context otherwise requires-(i)"the Act" means the Indian Succession Act, 1925;(ii)"will" includes a codicil.
