Section 9A(1) in The Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Construction of Cinemas, (X X X) and Establishment of Petrol Pumps or Medical Facilities) Rules, 1978
(1)Facilities and Services - Guest rooms with boarding, lodging and other ancillary facilities including a licensed bar and other services as are normally provided in hotels according to star ratings, shall be provided. The following facilities shall also be provided namely-(a)facilities for at least two standard outdoor games which may include horse or camel or elephant rides and boating:(b)facilities for at least three standard indoor games: and(c)land scapped open areas which would include parks, wood lots, summer houses, walkways and shady trees.The following additional facilities would be desirable, but would be optional-(i)Swimming pool,(ii)Natural or Artificial Lake,(iii)Mini-Golf Course,(iv)Mini-Cinema,(v)Mini-Theatre.(vi)Shooting Range,(vii)Health Club.(viii)Skating Ring, and(ix)Polo Ground
