Section 30 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980
30. Power to remove difficulties.-
If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, within a period of three years from the commencement of this Act, by order published in the Official Gazette, make such provisions or give such directions not inconsistent with the provisions of this Act, as appears to it to be necessary or expedient for removing the difficulty.
