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[Cites 0, Cited by 3] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(3) in The Maharashtra Protection of Interest of Depositors (In Financial Establishments) Act, 1999

(3)Any pending case in any other court to which the provisions of this Act apply shall, on the date of coming into force of this Act, stand transferred to the Designated Court.