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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(14)(i) in Rajasthan Excise Act, 1950

(i)[ the leaves, small stalks and flowering or fruiting tops of the hemp plant (cannabis Sativa) including all forms known as Bhang, Sidhi or Ganja]; [Substituted by Rajasthan Act No. 28 of 1961.]