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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

(3)"Basic pay" means pay as defined in Rule 7(24)(i) of the Rajasthan Service Rules, including personal pay granted under Rule 12 of the Rajasthan Civil Service (Revised New Pay Scales) Rules, 1976, as made applicable under Rule 9 of the Rajasthan Legislative Assembly Secretariat Staff (Revised New Pay Scales) Rules, 1980, and/ or on account of stagnation at the maximum of the pay scale vide Finance Department Order No. 10(6) FD (Gr.2)/77, dated 22-7-16 77 as amended from time to time or any other personal pay but excluding personal pay granted under rule 26-A/B of Rajasthan Service Rules when a Government servant is in receipt of such personal pay on 1-9-1981 with existing pay scale.