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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Karnataka - Subsection

Section 73(1)(b) in Karnataka Maritime Board Act, 2015

(b)the salaries, fees, remuneration, allowances, pensions, gratuities compassionate allowances or other money due to,-
(i)the Chairman, and other members of the Board;
(ii)the employees of the Board; and
(iii)the surviving heirs, if any, of such employees;