Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4217 in The Hardwar Kumbha Mela Rules, 1997 4217. -Capital Outlay on Urban Development-Non Plan-800-Other Expenditure-03-Kumbha Mela, Hardwar, 1998-42-Other Expenditure.
