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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(1) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

(1)The Annual Accounts and balance sheet of the University shall be prepared under the direction of the Kulpati (Vice-Chancellor), and all moneys accruing to or received by the University from whatever source and all amounts disbursed or paid shall be entered in the accounts.