Mr Shewo T Matta (Alias S T Matta Alias ... vs Mrs Sarala M Matta W/O Late Mr Meghraj T ... on 3 September, 2010

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Karnataka High Court

Mr Shewo T Matta (Alias S T Matta Alias ... vs Mrs Sarala M Matta W/O Late Mr Meghraj T ... on 3 September, 2010

Bench: H N Nagamohan Das

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATEO THIS THE 03rd DAY OF SEPTEMBER, 2;)
BEFORE %   

THE HONBLE MR. IUSTICE H.N. NAGAMQV§I;{&I~f_.;'§v}ﬁ3 S  _  

PROB.CP.10[2§)06;,,." ; 
BETWEEN:   "

MRSHEWO 'I'.MA'I'l'A '    
(ALIAS S.'I'.MATI'A, ALIAS SHIVRAI1-._A'1'I'A)  " S "
AGED 8? YEARS  _  _ 

SON OF LATE MR_T1~IANwAIj<--DAS K.§,'.JAT,1_3A " « . S

RESIDHVG AT 9740, 62"" DRIVE, '   
APARTMEN'I'11F,REGO I§AP.--K,f. _ ' '

NEW YORK,  37413.8-._A'_«~.._ M
REPRESENTED  'BY'H1_S' 'POWER
OF AITOR1\1"E'Y,HOz,DE:<,   
MR.NARAE\$PAN,TWA__NT. ' 
AGED ,  S

 -  'SOr.:[,_OF LATE MR.I§fffiEMCHAE\ED PANIVVANI

VRESIBINGAT' No.57, 4TH CROSS,

 _1s:*BLOC1»:,_ DOLLAR COLONY

'2N_D"Sf:AGS,"1w VILAS EXTENSION
BAN'_GALQRE"-§~.6O 094.
  'V " ..PE'I'ITION"ER

 V " .(By»*S:;.P.i3".AP1>ALrx1~1, ADV.)

" W1'  MRS. SARALA M.MATI'A

AGED '75 YEARS



VVIFE OF LATE MRMEGI-IRAIT.MA'I'1'A
N022, LAKSHMI ROAD,
SHANTINAGAR,

BANGALORE560 027.

2. MRMADIIUSUDAN MATTA   I
MAJOR, 

SON OF LATE MRMEGHRA] T.MA'ITA 
NO.703, WILD WOOD LANE ' I

PALO ALTO, CA 94303, U.S.A.

3. DR_REI<HA MATTA V V_

MAJOR  _ -_   
DAUGHTER OF LATE MR.MEGHB A] 'T;M.A_TT1§, 
CARDIOANDTHOEACIC-SU".RGEON._"-._ [ I '"
SR1 SATYA SA1 BARASUPER SPECIALI'1'5.Y HOSPITAL
PRASANTHI:.1N'ILI§?.AlN1, PU_'IfIA]?AR'1"HI,
ANANTAPUR,  .--.:s1:I 134.

RESPONDENTS

(By Sri SRREVATSA FOR R1 W3) PRO'E;CR__..IrILED UNDER SECTION 278 READ V '\FJI_fv1'H SECTION 300 OF THE INDIAN SUCCESSION ACT, 1925 C_PRA'*I'IIN.r_;t* "IGRANT THE PETITIONER LETTERS OF RTDMINISTCERITION WITH WILL ANNEXED TO THE PRQ_PERTIE$.-- AND CREDITS OF THE DECEASED MECHRAIT MA'1{T.A';.T,TO HAVE EFFECT THROUGHOUT STATE OF KARNATAKA AND ETC.

V Q ' This PrOb.CP Coming On for Orders this day, the Court made "JV ﬂy QRDER This court vide order dated 29.5.2i}.(;)_::"9 I.A.No.1/2008 seeking dispensation certiﬁcate and directed to prod.u'ce__the iieatii CefEifiC2xt,é. 'Deﬁnite granting sufficient time the order__e'1"- ..t'hiS_' couft ~i.s_'n0t érompiied. Accordin E ,the etition Eierebv éiismissiéd for non-co1n liance. 33' P _ A _ _ 13 'D EJCB

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