Supreme Court - Daily Orders
M/S. Leela Scottish Lace Ltd. vs The Commissioner Of Customs Bangalore on 5 August, 2016
ITEM NO.98 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 301-304/2012
M/S LEELA SCOTTISH LACE LTD. & ANR Appellant(s)
VERSUS
COMMR.OF CUSTOMS BANGALORE Respondent(s)
Date : 05/08/2016 These appeals were called on for hearing today.
For Appellant(s)
Mr. Udit Jain, Adv.
Mr. Praveen Kumar,Adv.
For Respondent(s)
Mr. Dibyadyuti Banerjee, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Sole respondent is duly represented. Parties have not filed the statement of case. Stipulated time has already expired as per amended rules.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.08.06 06:00:51 IST Reason: