Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(2) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999 (2)The Commission may take steps to rectify such mistakes as are detected on retotalling of the marks in pursuance of provisions of sub-rule (1).
