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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(b) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(b)For this purpose, after the completion of the social audit in the village, the Village Social Auditors (VSAs) in the village along with the other primary stakeholders would undertake social audit concurrently at least once a month and on their own by following the process of social audit in Rule 5 (a) and (b) above.