Orissa High Court
Sk. Kalim vs Sk. Alim And Others on 9 May, 2022
Author: R. K. Pattanaik
Bench: R. K. Pattanaik
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.93 of 2010
Sk. Kalim .... Appellant
None
-versus-
Sk. Alim and others .... Respondents
None
CORAM:
THE CHIEF JUSTICE
JUSTICE R. K. PATTANAIK
ORDER
09.05.2022 Order No.
10. 1. None appears.
2. The writ appeal is dismissed for non-prosecution.
3. The interim order passed earlier stands vacated.
(Dr. S. Muralidhar) Chief Justice (R. K. Pattanaik) Judge M. Panda