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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(2)(d) in Water (Prevention and Control of Pollution) Act, 1974

(d)the manner in which and the purposes for which persons may be associated with the State Board under sub-section (1) of section 10 [and the fees and allowances payable to such persons] [Inserted by section 21, Act 53 of 1988 (w.e.f. 12-12-1978).];