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Union of India - Section

Section 10 in The National Medical Commission, Autonomous Boards (Manner of Appointment of Fourth Member and the Salary, Allowances and Terms and Conditions of Service, and Declaration of Assets, Professional and Commercial Engagements of President and Members) Rules, 2019

10. Sitting fee.

- The part-time Members of every Autonomous Board shall be entitled to a sitting fee of five thousand rupees for each day of sitting of the Autonomous Board.