Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(6) in Bihar Anti Terrorist Squad Rules, 2014 (6)The true identity or nature of the intelligence source shall not be revealed and no personnel of the Squad shall be forced to divulge his source of human intelligence.
