Delhi High Court - Orders
Courts On Its Own Motion In Re: Suicide ... vs Unknown on 28 November, 2023
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017 & Crl.M.As.13198/2017, 14493/2017,
15145/2017, 16619/2017, 16639/2017, 3556/2018, 4559/2018,
8441/2018, 34126/2019 & 4524/2020
COURTS ON ITS OWN MOTION IN RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P. UNIVER
..... Petitioner
Through: Mr.Dayan Krishnan, Sr. Adv.
(Amicus) with Mr.Sanjeevi Seshadri,
Adv.
versus
....... ..... Respondent
Through: Mr.Yashvardhan, Miss Kritika
Nagpal, Mr.Akshay Gupta &
Mr.Gyanendra Shukla, Advs. for
DPSRU.
Mr.Raajan Chawla & Mr.Shyam
Singh, Advs. for ALSD.
Mr.Piyush Sharma & Mr.Suvesh
Kumar Garg, Advs. for IARI.
Ms.Ginny J. Rautray & Mr.Navdeep
Singh, Advs. for JNU, SAU & IIFT.
Mr.Arjun Mitra, Adv. for IIT Delhi.
Mrs.Avnish Ahlawat, Standing
Counsel with Mrs.Tania Ahlawat,
Mr.Nitesh Kumar Singh,
Ms.Laavanya Kaushik, Ms.Aliza
Alam & Mr.Mohnish Sehrawat, Advs.
for DTU, NSUT, IGDTU.
Mr.B.P. Nahar, Adv. for Amedkar
University.
Mr.Neeraj Verma, Adv. for NIT
Delhi.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/11/2023 at 23:41:53
Mr.Keshav Datta & Mr.Rupal Luthra,
Advs. for Intervener.
Mr.Binod Kumar JHA, Adv. for
National School of Drama.
Mr.Gyan Prakash, Ms.Neeraj &
Mr.Vaibhav Raj, Advs. for RSS.
Mr.Harsh Kaushik & Mr.Arpit
Srivastava, Advs. for GGSIPU.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 28.11.2023
1. The Hon'ble Division Bench has not assembled today.
2. Renotify on 22.02.2024.
BY ORDER COURT MASTER NOVEMBER 28, 2023/ab This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/11/2023 at 23:41:53