Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 43 in The Delhi Vidyut Board Rules, 1997 43. Application of money borrowed. - Except with the previous sanction of the Government, the Board shall not apply the money raised by the issue of bonds for purposes other than those for which the money was raised.
