Central Administrative Tribunal - Chandigarh
Jasmer Singh vs Education Deptt., Ut Chandigarh on 6 December, 2017
Author: P. Gopinath
Bench: P. Gopinath
(OA No.060/00303/2016 & MA) CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH sao ORIGINAL APPLICATION NO.060/00303/2016 & MA No.060/01223/2016 Chandigarh, this the 6% day of December, 2017 CORAM: HON'BLE MR. JUSTICE M.S. SULLAR, MEMBER (J) HON'BLE MRS. P. GOPINATH, MEMBER (A) 1. Jasmer Singh, age 37 years, son of 5S. Bhagat Singh, Workshop Instructor (Carpentry Shop). 2. Gurpreet Singh, age 34« shop}. Workshop Instrut ACY | ~ < . Niranjan Singh. Work 3. Amit Kumar'so (MachineSh p). All working ° Technology, : Group-C post}. ... APPLICANTS (Present: Mr. D.S. Nalwa, Advacate.) VERSUS 1. Union of India through its Secretary to Government of India, Ministry of Human Resources Development, Department of Higher Education, Shastri Bhawan, New Delhi-1 10001. _ Gps 9. Chandigarh Administration through its Administrator, Raj Bhawan, Chandigarh. 3. The Secretary, Technical Education, Union Territory, Chandigarh, Sector 9, Chandigarh. A, } i (OA No.060/00303/2016 & MA) 4, The Director, Technical Education, Union Territory, Chandigarh. 5. Chandigarh College of Engineering and Technology, Diploma Wing), Sector 26, Chandigarh through its Principal. oo wRESPONDENTS (Present: Mr. Gagandeep Singh Chhina, Advocate} ORDER (Oral)
HON' BLE MR. JUSTICE M.S. SULLAR, MEMBER (J):-
At the very outset, learned counsel for the applicants intends to withdraw the present Original Application (OA), without respondents.
¢ Sr ae (P. GOPINATH) [JUSTICE M.S. SULLAR) MEMBER (A) MEMBER (J) Dated: 06.12.2017.
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