Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Chandigarh

Jasmer Singh vs Education Deptt., Ut Chandigarh on 6 December, 2017

Author: P. Gopinath

Bench: P. Gopinath

(OA No.060/00303/2016 & MA)

CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH

sao

ORIGINAL APPLICATION NO.060/00303/2016 &
MA No.060/01223/2016

Chandigarh, this the 6% day of December, 2017

CORAM: HON'BLE MR. JUSTICE M.S. SULLAR, MEMBER (J)
HON'BLE MRS. P. GOPINATH, MEMBER (A)

1.  Jasmer Singh, age 37 years, son of 5S. Bhagat Singh,
Workshop Instructor (Carpentry Shop).

2. Gurpreet Singh, age 34«

shop}.

Workshop Instrut ACY | ~
< . Niranjan Singh. Work

3. Amit Kumar'so
(MachineSh p).

All working °
Technology, :
Group-C post}.
... APPLICANTS

(Present: Mr. D.S. Nalwa, Advacate.)

VERSUS

1. Union of India through its Secretary to Government of India,
Ministry of Human Resources Development, Department of

Higher Education, Shastri Bhawan, New Delhi-1 10001. _

Gps 9. Chandigarh Administration through its Administrator, Raj

Bhawan, Chandigarh.
3. The Secretary, Technical Education, Union Territory,
Chandigarh, Sector 9, Chandigarh.

A,
} i


(OA No.060/00303/2016 & MA)

4, The Director, Technical Education, Union Territory,
Chandigarh.
5. Chandigarh College of Engineering and Technology, Diploma
Wing), Sector 26, Chandigarh through its Principal.
oo wRESPONDENTS
(Present: Mr. Gagandeep Singh Chhina, Advocate}

ORDER (Oral)

HON' BLE MR. JUSTICE M.S. SULLAR, MEMBER (J):-

At the very outset, learned counsel for the applicants intends to withdraw the present Original Application (OA), without respondents.
¢ Sr ae (P. GOPINATH) [JUSTICE M.S. SULLAR) MEMBER (A) MEMBER (J) Dated: 06.12.2017.
'rishi' ee Ss