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[Cites 0, Cited by 0] [Section 14(3A)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(3A)(v) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(v)to prepare or revise the courses of studies and to make proposals for approval of the regulations regarding the courses of studies and the division of subjects;