Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(ii) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980 (ii)by the State Government with prior concurrence of the Central Government by issuing a notification in official Gazette from time to time.
