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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(1)(c) in Jodhpur Development Authority Act, 2009

(c)such other moneys as may be paid to the Authority by the State Government, Central Government or any other authority agency by way of grants, loans, advances or otherwise;