Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act] Union of India - Subsection Section 60(1)(e) in The Navy (Pay And Allowances) Regulations, 1966 (e)[ Sub-marines: KALVARI, KHANDERI, KARANAJ, KURSURA, MSTAR, VELA, VAGIR, VAGLI, VAGHSHEER. [Substitued by S.R.O. 19(E),dated 23rd October, 1986]