Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 25 in Jammu and Kashmir Land Revenue Act, 1996 25. Confirmation of Assessment. - An assessment of the land revenue of an area shall not be considered final until it has been con firmed by the Government.
