Madhya Pradesh High Court
Ramkumar Pal vs J.K. Sop And Cosmetic ... on 18 August, 2017
WP-3150-2017 (RAMKUMAR PAL Vs J.K. SOPAND COSMETIC THRUJUGALKISHORE) 1 8-08-20 1 7 Parties through their counsel. Shri Prateek Patwardhan, learned counsel for the respondent, prays for four weeks' time to file reply.
Prayer is allowed. List the matter after four weeks. (VIVEK RUSIA) JUDGE