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Madhya Pradesh High Court

Ramkumar Pal vs J.K. Sop And Cosmetic ... on 18 August, 2017

WP-3150-2017

(RAMKUMAR PAL Vs J.K. SOPAND COSMETIC THRUJUGALKISHORE)
1 8-08-20 1 7

Parties through their counsel.

Shri Prateek Patwardhan, learned counsel for the
respondent, prays for four weeks' time to file reply.

Prayer is allowed. List the matter after four weeks. (VIVEK RUSIA) JUDGE