Himachal Pradesh High Court
Shri Som Dutt vs . Smt. Bipta Devi on 3 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Som Dutt Vs. Smt. Bipta Devi RSA No. 50 of 2017 03.01.2023 Present: Mr. Nitin Thakur, Advocate, for the appellant.
.
Mr. Sanjeev Sood, Advocate, for the respondent.
CMP No. 18154 of 2022 Heard. In view of the averments made in the application, the same is allowed and the appeal is ordered to be listed for hearing on 8th May, 2023. The application stands disposed of. r (Ajay Mohan Goel) Judge January 03, 2023 (bhupender) ::: Downloaded on - 03/01/2023 20:34:23 :::CIS