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[Cites 0, Cited by 0] [Section 191(2)] [Section 191] [Entire Act]

State of Telangana - Subsection

Section 191(2)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)sanction the transfer of any amount within a budget grant from one minor head to another or from a subordinate head under one minor head to a subordinate head under another minor head; or